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[Cites 0, Cited by 0] [Section 3(19)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(19)(ii) in Bombay Industrial Relations Act, 1946

(ii)any branch of an industry or group of industries which the [State] Government may by notification in the Official Gazette, declare to be an industry for the purpose of this Act;