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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(d) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(d)record of consent of the Aadhaar number holder, or parent or guardian, in case of a child, forauthentication, but shall not, in any event, retain the PID information.