Rajasthan High Court - Jodhpur
Maniram Beniwal vs Sh. Raj Hans Upadhaya, Ias on 22 April, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 376/2019 Maniram Beniwal
----Petitioner Versus Sh. Raj Hans Upadhaya, IAS & Ors.
----Respondents For Petitioner(s) : Mr. Prakash Raika For Respondent(s) : -
JUSTICE DINESH MEHTA Order 22/04/2019 Issue notice to the respondents No.2, 3 and 4, returnable within six weeks.
(DINESH MEHTA),J 133-Ramesh/-
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