Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(3)(ii) in First Statutes of Team Lease Skills University (ii)If the President does not approve any of the persons so recommended, he/she shall record the reasons thereof and call for fresh recommendations;