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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(iii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(iii)Maternity leave will not be admissible to a female officer for more than three occasions during the entire period of her service in the University or elsewhere.