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[Cites 0, Cited by 0] [Section 375] [Entire Act]

State of Uttar Pradesh - Subsection

Section 375(2) in Uttar Pradesh Municipal Corporation Act, 1959

(2)The terms and conditions of service of the members of the staff of the Tribunal shall be determined by [* * *] [Omitted by U.P. Act 24 of 1972.] the State Government.