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Allahabad High Court

Smt. Lakhpati vs Board Of Revenue on 16 February, 2023

Author: Jayant Banerji

Bench: Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - B No. - 9158 of 1978
 

 
Petitioner :- Smt. Lakhpati
 
Respondent :- Board Of Revenue
 
Counsel for Petitioner :- R.L. Misra,K.K. Singh,R N Upadhya,R.S. Shukla
 
Counsel for Respondent :- S.C.,Raj Kamal Rajan,Rajendra Kumar,Satya Prakash,V.K. Singh
 

 
Hon'ble Jayant Banerji,J.
 

List has been revised. No one appears to press this writ petition.

Shri R.S. Shukla, one of the four counsel for the petitioners has sent an illness slip. None of the other counsel for the petitioner are present.

Shri Arvind Kumar Srivastava, learned counsel for the respondent nos. 4/1, 4/2, 6, 7 and 8 is present along with learned Standing Counsel appearing for the State-respondents.

This writ petition is dismissed for want of prosecution.

All the pending applications stand disposed of.

Order Date :- 16.2.2023 A. V. Singh (Jayant Banerji, J.)