Allahabad High Court
Smt. Lakhpati vs Board Of Revenue on 16 February, 2023
Author: Jayant Banerji
Bench: Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - B No. - 9158 of 1978 Petitioner :- Smt. Lakhpati Respondent :- Board Of Revenue Counsel for Petitioner :- R.L. Misra,K.K. Singh,R N Upadhya,R.S. Shukla Counsel for Respondent :- S.C.,Raj Kamal Rajan,Rajendra Kumar,Satya Prakash,V.K. Singh Hon'ble Jayant Banerji,J.
List has been revised. No one appears to press this writ petition.
Shri R.S. Shukla, one of the four counsel for the petitioners has sent an illness slip. None of the other counsel for the petitioner are present.
Shri Arvind Kumar Srivastava, learned counsel for the respondent nos. 4/1, 4/2, 6, 7 and 8 is present along with learned Standing Counsel appearing for the State-respondents.
This writ petition is dismissed for want of prosecution.
All the pending applications stand disposed of.
Order Date :- 16.2.2023 A. V. Singh (Jayant Banerji, J.)