Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36Z(1)] [Section 36Z] [Entire Act] State of West Bengal - Subsection Section 36Z(1)(c) in New Town, Kolkata Development Authority Act, 2007 (c)if the land or building is unlet, upon the person to whom the right to let such land or building vests.