Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(2)(x) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009 (x)anteoedents of domestic servants and other working for senior citizens shall be promptly verified on the request of such citizens.