Section 124 in The Manual of Departmental Orders

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State of Rajasthan - Section

Section 124 in The Manual of Departmental Orders

124. Store Indents

No.	Government of
Date	Stores Indent on X. Dn.
Division

S. No.	Description of stores	Code No.	Quantity indented	Quty. issued
1	2	3	4	5

Unit	Rate	Value	Head of Actt.	Name of work (with name from whom value isrecoverable
6	7	8	9	10

Name of the person to whom the store are to bedelivered and his Sign	Dated signatures of indenter and his designation(Dn. Sub-Dn. officer)	Issued on signature Designation	Recd. Signatures Designation
11	12	13	14

Bin Card No. Store Keeper Signature S.O.	Ledger Folio No. & S. No. of item LedgerKeeper Dnl. Accountant	Remarks, if any
15	16	17

Form 8AGoods Received Sheet

Dn.
Sub-Dn.	Name of supplier
Section

S. No.	Date	Invoice/RR No.	Purchase supply order No./Dt.	Description of materials
1	2	3	4	5

Stores Code No.	Quantity	Unit	Rate	Amount

Incidental charges	Amount including incidental charges	Bin card No.	Store Ledegr Folio No.
11	12	13	14

Reference to Payment Vr. Or adjustment of debit.	Remarks including results of test check bysperior officer
No.	Date
15A	15B	16

Note.-l. A separate GRS should be prepared in respect of Goods purchased from each supplier.