Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 164] [Entire Act] State of Karnataka - Section Section 3 in The Karnataka Prohibition Of Charging Exorbitant Interest Act, 2004 3. Prohibition of charging exorbitant interest. - No person shall charge exorbitant interest on any loan advanced by him.
