Section 1 in Telangana Preventive Detention Act, 1970
1. Short title, extent and commencement.
(1)This Act may be called [the Telangana Preventive Detention Act, 1970] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016].(2)It extends to the whole of [the State of Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016].(3)It shall be deemed to have come into force on the 1st January, 1970.
