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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(7)(iii) in Alagappa University Act, 1985

(iii)No teacher appointed temporarily shall, if he is not recommended by a regular Selection Committee for appointment under this section, be continued in service on such temporary employment run less he is subsequently selected by a local Selection Committee or regular Selection Committee, for a temporary or permanent appointment, as the case may be.