Section 2 in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988
2. Amendment of article 356.-In article 356 of the Constitution, in clause (5), for the proviso, the following proviso shall be substituted, namely:-
"Provided that nothing in this clause shall apply to the Proclamation issued under clause (1) on the 11th day of May, 1987 with respect to the State of Punjab.".
