Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Oudh Laws Act, 1876 33. Appointment of road- police. Subject to the rules to be framed under section 39 and for the time being in force, the State Government may from time to time appoint persons to be 1 road- police].
