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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Andhra Pradesh - Subsection

Section 135(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)for making a search for acts and encumbrances in respect of one and the same property when owing to the splitting up or grouping together of villages, or as the result of survey and settlement operations, the search has to be made in the indexes of more than one village.