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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8)(c) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969

(c)a sub-tenant if he contributes his own physical labour or that of any member of his family in the cultivation of such land; or