Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018 1. Short title and commencement. (1)These rules may be called the Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules 2018.(2)They shall come into force at once.
