Madras High Court
Unknown vs The Special District Revenue ... on 8 November, 2021
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
WP.No.23454 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 08.11.2021
CORAM
THE HONOURABLE Mr. JUSTICE G.K.ILANTHIRAIYAN
WP.No.23454 of 2021
1.Savarappa Naidu
2.Thomas
3.Vilvet
4.Arokiya Mary
5.K.Arokiya Ammal
6.D.Fathima
7.Josephin
8.Susai Mary
9.Stella
10.Sahaya Mary
11.Lourduraj
12.Kotta.Balasamy Naidu
12.Sahayaraji
14.Chinnappa
15.Souraj
16.Anthony Raj
17.Arokiyamary
18.Arokiyasamy
19.Jithendra
20.Kiran
21.Anthony Samy
22.Sahayaraj
23.Albert Arokiya Raj
24.Kanikkai Mary
25.Anthony Ammal
26.Arokiya Mary
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WP.No.23454 of 2021
27.Raman
28.Royappa Naidu
29.Chinnappan
30.Jakriyas
31.Kalingi Arokiya Mary
All petitioners are represented through their
General Power of Attorney, Kotteswari
All petitioners are represented through their
Special Power of Attorney, P.Minishkumar ... Petitioners
Vs
1.The Special District Revenue Officer(Land Acquisition),
SIPCOT Sriperumbudur Expansion Scheme II,
No.42.Thirumangaialwar Street,
Sriperumbudur, Kancheepuram District
2.The Special Tahsildar(Land Acquisition),
SIPCOT, Unit -5,
Sriperumbudur Expansion Scheme II,
Sriperumbudur Taluk,
Kancheepuram District ... Respondents
Prayer :- Writ Petition is filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus directing the first respondent to
consider the representation dated 09.09.2021 regarding to disburse the
compensation sum payable to the petitioner for the lands comprised in
survey Nos.237/1G, 237/1, 237/38, 237/47, 237/53, 237/60, 237/70, 237/83,
3237/88, 237/97, 237/113, 237/121, 237/122, 237/123 at Vallam 'A' Village,
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WP.No.23454 of 2021
Block IV, Sriperumbudur Taluk, Kancheepuram and survey Nos.238/3M,
238/5M, 238/16, 238/31, 238/32, 238/33, 238/46, 238/59, 238/60, 238/72,
238/88, 238/117, 238/125, 238/137 and 238/140 at Vallam A and B Village,
Block VII, Sriperumbudur Taluk, Kancheepuram District measuring to the
total extent of 5.89 acres or 2,56,425 sq.ft. as per the G.O.(Ms).No.85 dated
17.04.2013 from the date of issuance of land acquisition notice under
Section 3(1) dated 13.12.2011 and 16.12.2011 along with statutory interest
under Section 12 of the Act 10 of 1999 (Tamilnadu Acquisition of Lands for
Industrial Purposes Act, 1997) within the time fixed by this Court.
For Petitioners : Mr.R.Viduthalai,
Senior Counsel
for Mr.R.Kumaravel
For Respondents : Mr.A.Selvendran,
Government Advocate
ORDER
This writ petition is filed to issue a Writ of Mandamus directing the first respondent to consider the representation dated 09.09.2021 regarding to disburse the compensation sum payable to the petitioner for the lands comprised in survey Nos.237/1G, 237/1, 237/38, 237/47, 237/53, 3/6 https://www.mhc.tn.gov.in/judis WP.No.23454 of 2021 237/60, 237/70, 237/83, 3237/88, 237/97, 237/113, 237/121, 237/122, 237/123 at Vallam 'A' Village, Block IV, Sriperumbudur Taluk, Kancheepuram and survey Nos.238/3M, 238/5M, 238/16, 238/31, 238/32, 238/33, 238/46, 238/59, 238/60, 238/72, 238/88, 238/117, 238/125, 238/137 and 238/140 at Vallam A and B Village, Block VII, Sriperumbudur Taluk, Kancheepuram District measuring to the total extent of 5.89 acres or 2,56,425 sq.ft. as per the G.O.(Ms).No.85 dated 17.04.2013 from the date of issuance of land acquisition notice under Section 3(1) dated 13.12.2011 and 16.12.2011 along with statutory interest under Section 12 of the Act 10 of 1999 (Tamilnadu Acquisition of Lands for Industrial Purposes Act, 1997) within the time fixed by this Court.
2. Considering the limited relief sought for in the petition, without expressing any opinion on merits of the writ petition, the first respondent is directed to consider the representation of the petitioner dated 09.09.2021 and after giving them opportunity of hearing and pass orders on merits and in accordance with law within a period of twelve weeks from the date of receipt of copy of this order.
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3. With the above direction, this writ petition is disposed of. No order as to costs.
08.11.2021 lok Index:Yes/No Internet:Yes/No Speaking/Non speaking 5/6 https://www.mhc.tn.gov.in/judis WP.No.23454 of 2021 G.K.ILANTHIRAIYAN, J.
lok To
1.The Special District Revenue Officer(Land Acquisition), SIPCOT Sriperumbudur Expansion Scheme II, No.42.Thirumangaialwar Street, Sriperumbudur, Kancheepuram District
2.The Special Tahsildar(Land Acquisition), SIPCOT, Unit -5, Sriperumbudur Expansion Scheme II, Sriperumbudur Taluk, Kancheepuram District WP.No.23454 of 2021 08.11.2021 6/6 https://www.mhc.tn.gov.in/judis