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[Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(9)(d) in Telangana Panchayat Raj Act, 2018

(d)The Revenue Divisional Officer shall reserve one half of the offices for women in each of the categories from out of the Scheduled Tribes, Scheduled Castes, Backward Classes and unreserved categories on the basis of draw of lots.