Section 27(1)(a) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(a)to determine the tariff for electricity, wholesale, bulk, grid or retail, as the case may be, in the manner provided in section 28 of the Act;

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