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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(b) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(b)to make provisions for research in Sanskrit, conduct special courses and advancement and dissemination of knowledge of Sanskrit and its literature and allied branches;