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[Cites 0, Cited by 0] [Section 383(1)] [Section 383] [Entire Act]

NCT Delhi - Subsection

Section 383(1)(e) in The New Delhi Municipal Council Act, 1994

(e)defend any suit or other legal proceeding brought against the Council or against the Chairperson or a municipal officer or municipal employee in respect of anything done or omitted to be done by any one of them in his official capacity;