Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(6)] [Section 97] [Entire Act] State of Punjab - Subsection Section 97(6)(d) in Punjab Goods and Services Tax Rules, 2017 (d)to get the accounts of the applicants audited, for ensuring proper utilisation of the grant;