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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(f) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(f)the licencee shall comply with the provisions of the Act and the rules made thereunder including rules made under section 18;