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Union of India - Section

Section 3 in The Art Silk Textiles (Production and Distribution) Control Order, 1962

3. Control of production.

- [(1) The textile Commissioner may, from time to time, issue directions in writing to any manufacturer or class of manufacturers, or manufacturers generally regarding -
(a)the classes or specifications of art silk cloth or art silk yarn, as the case may be, which each manufacturer or class of manufacturers or manufacturers generally shall or shall not manufacture, or
(b)the maximum or minimum quantity is of art silk cloth or art silk yarn, as the case may be, which such manufacturer, or class of manufacturers or manufacturers generally shall manufacture during such period as may be specified in the order;
(c)the packing of art silk yarn in hanks, cones or in other form and in such proportion as he may consider necessary or expedient:
Provided that in issuing the direction under this sub-clause the Textile Commissioner shall have regard to -
(i)the demand for art silk cloth or art silk yarn;
(ii)the needs of the general public;
(iii)the special requirements of the industry for such art silk cloth or art silk yarn;
(iv)the capacity of the manufacturer or class of manufacturers, or manufacturers generally, to manufacture or pack different descriptions or specifications of art silk cloth or art silk yarn, and
(v)the necessity to make available to the general public, cloth of mass consumption.