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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(b) in Himachal Pradesh Waqf Rules, 2016

(b)Muslim member of State Legislature and in case Muslim member of State Legislature is not available ex-Muslim member of State Legislature, from the Secretary Legislative Assembly/Council;