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[Cites 0, Cited by 0] [Section 526] [Entire Act]

State of Punjab - Subsection

Section 526(8) in Punjab Jail Manual, 1996

(8)On the completion of the food parade in the morning the prisoners shall be marched to the place, where their distribution into working gangs is to take place. At this time the Deputy Superintendent shall make any alterations in the gangs that may be necessary and record the same or cause him to be recorded in the gang books.