Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Uttar Pradesh - Subsection Section 83(i) in U.P. Zila Panchayats Service Rules, 1970 (i)the wife, child or step-child of such servant, whether residing with him or not, and, in relation to a servant who is a woman, the husband residing with her and dependent on her; and
