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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(12) in The Jammu and Kashmir Control of Building Operations Act, 1988

(12)"local area" means any area declared to be a local area under sub-section (1) of section 3 of the Jammu and Kashmir Development Act, 1970, [x x x x x ] [Omitted by Act VI of 1997, Section 2.];