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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(b) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(b)scrutinize the ballot papers and separate those which in his opinion are valid from those which in his opinion are invalid endorsing on the latter the word "rejected" with reasons for such rejection ; and