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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(e) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(e)"Returning Officer" means for the purpose of an election under clause (a) of section 19, the Registrar, and includes any officer deputed for the time being by the said Registrar to perform, or assist him in his duties under the Act;