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[Cites 0, Cited by 0] [Section 15MC(3)] [Section 15MC] [Entire Act]

Union of India - Subsection

Section 15MC(3)(h) in The Finance Act, 2017

(h)In section 15T,-
(I)in sub-section (1),-
(A)in clause (b), for the words "under this Act,", the words "under this Act; or" shall be substituted;
(B)after clause (b) and before the long line, the following clause shall be inserted, namely:-