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State of Madhya Pradesh - Section

Section 3 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

3. Ex-member to be provided with coupon books.

- Subject to the provisions of the Act and these rules, every ex-member shall be provided by the Secretary with sets of coupon books, which shall entitle him alone to travel by first class or by second class air conditioned sleeper coach or with the spouse or an attendant by second class sleeper coach or by second class by any railway-
(i)within the State without any restriction;
(ii)outside the State only to the extent of 3000 kilometres during a financial year computed in accordance with the provisions of Rule 11 :
Provided that if any ex-member is availing railway facilities in another capacity from the Central Government or the State Government or any Corporation owned or controlled by the Central Government or the State Government or any Local Authority, shall not be entitled to avail railway facilities under these rules until he relinquished the said railway facilities and submitted a declaration in Form 'B'.