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[Cites 0, Cited by 4] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(mb) in The Indian Medical Council Act, 1956

(mb)[ the designated authority, other languages and the manner of conducting of uniform entrance examination to all medical educational institutions at the undergraduate level and post-graduate level;] [Inserted by Act No. 39 of 2016.]