Section 6 in The General Provident Fund (Central Service) Rules, 1960
6. Subscriber's Account.
- An account shall be opened in the name of each subscriber in which shall be shown-(i)his subscriptions;(ii)interest, as provided by Rule 11, on subscriptions;(iii)bonus, as provided by Rule 11-A on subscriptions; and(iv)advances and withdrawals from the Fund.
