Calcutta High Court (Appellete Side)
Superfast Parcel Service Private ... vs Union Of India & Ors on 10 March, 2015
Author: Debasish Kargupta
Bench: Debasish Kargupta
1
10.03.2015
srm
W.P. No. 6217 (W) of 2015
Superfast Parcel Service Private Limited & Anr.
Versus
Union of India & Ors.
Mr. Pantu Deb Roy,
Mr. Debabrata Saha Roy,
Mr. R. Roy Chowdhury,
Mr. Mainak Gupta
...For the Petitioners.
Mr. Saptarshi Roy
...For the Respondents.
Let affidavit‐of‐service be kept on record.
On the prayer made on behalf of the respondents, the hearing of this matter stands adjourned to March 12, 2015 and this matter will appear in the Daily Supplementary Cause List on that date under the same heading.
The interim order already passed in the matter is extended till March 31, 2015 or until further orders whichever is earlier.
( Debasish Kar Gupta, J. )