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Patna High Court - Orders

Asst. Commissioner Of Income Tax & Anr vs Kadar Nath Sinha on 25 July, 2013

Bench: Chief Justice, Ashwani Kumar Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Appeal No. 253 of 2008
                  ======================================================
                  Asst. Commissioner of Income Tax, Central Circle-1, Patna & Anr.
                                                                       .... .... Appellant/s
                                                  Versus
                  Sri Kadar Nath Sinha
                                                                      .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s     :    Mrs. Archana Sinha, Advocate
                  For the Respondent/s    :   ------
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                            and
                            HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                  ORAL ORDER
                  (Per: HONOURABLE THE CHIEF JUSTICE)


3    25-07-2013

Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- prosecution.

(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Ashwini.