Patna High Court - Orders
Asst. Commissioner Of Income Tax & Anr vs Kadar Nath Sinha on 25 July, 2013
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No. 253 of 2008
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Asst. Commissioner of Income Tax, Central Circle-1, Patna & Anr.
.... .... Appellant/s
Versus
Sri Kadar Nath Sinha
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mrs. Archana Sinha, Advocate
For the Respondent/s : ------
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 25-07-2013Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- prosecution.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Ashwini.