Supreme Court - Daily Orders
P.Ram Gopal Rao vs N.M. Reddy . on 24 March, 2014
X
ITEM NO.51 COURT NO.3 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (Civil) Nos.10625-10626/2010
(From the judgement and order dated 22/01/2010 in RWPMP
No.12875/2009,WPMP No.18250/2009 of The HIGH COURT OF A.P AT HYDERABAD)
P.RAM GOPAL RAO Petitioner(s)
VERSUS
N.M. REDDY & ORS. Respondent(s)
(With appln(s) for modification of Court’s Order,impleadment and prayer
for interim relief and office report)
WITH SLP(C) NO. 26265 of 2010
(With office report)
Date: 24/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. H.N. Salve, Sr. Adv.
Mr. Ramkrishna Reddi, Sr. Adv.
Mr. S Udaya Kuamr Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mr. Rahul Pandey, Adv.
for M/S. Lawyer’S Knit & Co,Adv.
For Respondent(s) Mr. G.N.Reddy,Adv.
Mr. A.T.M. Rangaramanujam, Sr. Adv.
Mr. D. Mahesh Babu, Adv.
Ms. Suchitra Hrangkhawl, Adv.
Mr. Amjid Maqbool, Adv.
Mr. Amit K Nain, Adv.
Mr. B. Ramakrishna Rao, Adv.
Mr. Aditya Jain, Adv.
Ms. C.K. Sucharita, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter for hearing on a non-miscellaneous day after the ensuing summer vacation.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |