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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Haryana - Subsection

Section 79(2) in Haryana Co-operative Societies Rules, 1989

(2)If the Registrar so directs, a copy of each of the statement referred to in sub-rule (1) shall be supplied by a co-operative society to the Registrar by such date as he may specify.