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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4)(a) in The Indian Ports Act, 1908

(a)[ fines other than those creditable to the pilotage account of the port under sub-section (5a)] [Substituted by the Act 35 of 1951 for the original clause.],