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[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(18)(xii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xii)Special permission from school and arrangement for remedial classes for days lost to be ensured by the school authorities.