Sri Gangadhar Rai vs The State Of Karnataka on 25 June, 2010

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Karnataka High Court

Sri Gangadhar Rai vs The State Of Karnataka on 25 June, 2010

Bench: Ajit J Gunjal

I
IN THE HIGH COURT OF KARNA'l'AK/«\ AT BANGALORE

I')A'I'ED THIS TH E 25"? DAY OF JUNE 2010

BEFC) RE

'1'H]§Z HONBLE3 Mr.JUS"I'ICE AJIT J.GUNJA;;.'M%'__-'I:  ' 

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BETWEEN :

1.. Sri GaIT1ga(i11e11* Raﬁ.

Aged 79 years. _ V " 

S/0 K. Rarnanzla Raeif' _ ._ 
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AND:

1.. T1'1_e State of Kar11ate1ka   *-
Rcprcscnted by its Sc'(_?1't?ﬁ:211;y.
Dept. of Rex-'em.16 and 1 V ._  _ .
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   -(1:Z1'§._'._>;2.:1'_'E()1"c._  I:iV)".  . . .Respondents

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Code of C1'-..{i.}é I§'1'()L':i¢*dA'._t.1"Gx_;iJ1'21y'i1'1g to 1'('.\»"i('.W' the orciex' C1.aE.eci
l2.4,2f)1O }3é,L§sseci "in WP N0.'Z3»78Q2/2009. on the file of {.116

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O R D E R

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