Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 898 in Punjab Jail Manual, 1996 898. Provision of tents to be maintained. - The Inspector-General shall maintain as reserve a small number of tents at every jail for the relief of temporary over-crowding or any other emergency.
