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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(i)the inter-se seniority of persons appointed to a post in a particular category Indirect recruitment on the basis of one and the same selection, except those who do not join service when a post is offered to them, within a period of six weeks from the date of issue of order or longer, if extended by the Appointing Authority, shall follow the order in which their names have been placed in the list prepared by the Commission/Committee under Rule 27: