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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(iii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iii)the administration of the Jivaji Vedh Shala, Ujjain and the Rajya Yog Prashikshan Kendra, Bhopal shall vest with the Institute;