Section 5(2)(c) in Puducherry School Education Act, 1987

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State of Puducherry - Subsection

Section 5(2)(c) in Puducherry School Education Act, 1987

(c)contain the following particulars, namely :-

(i)the name of the private school and the name and address of the educational agency ;

(ii)the need for the private school in the locality ;

(iii)the course for which such private school proposes to prepare, train or guide its pupils for appearing at any examination conducted by, or under the authority of, the Government ;

(iv)the amenities available to pupils and teachers ;

(v)the equipment, laboratory, library and other facilities for instruction ;

(vi)the sources of income to ensure the financial stability of the private school ;

(vii)the situation and the description of the buildings in which such private school is proposed to be established ; and

(viii)such other particulars as may be prescribed.

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State of Puducherry - Subsection

Section 5(2)(c) in Puducherry School Education Act, 1987