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[Cites 0, Cited by 0] [Section 388] [Entire Act]

State of Tamilnadu - Subsection

Section 388(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)for preventing nuisances or obstruction in any market building, market-place, bazaar or slaughterhouse or in the approaches thereto, or in any of the roads, paths or ways in any market or bazaar;