Delhi High Court - Orders
Vinod Kumar Dhingra vs M/S Alankit Assignments Ltd on 5 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 18/2018 & CM APPL. 49664/2023
VINOD KUMAR DHINGRA .....Petitioner
Through: Ms. Radhika Chandrasekhar & Ms.
Parul Kaushik, Advocates.
versus
M/S ALANKIT ASSIGNMENTS LTD .....Respondent
Through: Mr. Puneet Asthana, Advocate.
[M:-9084244244]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.08.2025
1. This petition has been received on transfer. Learned counsel for both sides seek an adjournment.
2. It has been suggested to learned counsel for the parties that they may make an attempt to resolve their dispute through mediation. Learned counsel state that they would like to obtain instructions.
3. In the event both parties are agreeable, they may, in the meantime, approach Samadhan, Delhi High Court Mediation and Conciliation Centre, Shershah Road, New Delhi-110503, for assistance in resolving their dispute.
4. List before the Mediator on 19.08.2025.
5. List before the Court on 09.12.2025.
PRATEEK JALAN, J AUGUST 5, 2025/'pv/JM'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2025 at 22:27:18