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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(a) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(a)issue a notice to the school specifying the violations of the condition of grant of recognition and seek its explanation within one month;